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National Consumer Disputes Redressal

M/S. Parkwood Developers Private Ltd. & ... vs Mandip Singh & Ors. on 13 January, 2023

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          FIRST APPEAL NO. 682 OF  2017     (Against the Order dated 19/01/2017 in Complaint No. 329/2015          of the State Commission Chandigarh)        1. M/S. PARKWOOD DEVELOPERS PRIVATE LTD. & ANR.  10TH FLOOR HEMKUNT CHAMBERS, 89 NEHERU PLACE, NEW DELHI-110019  2. M/S PARKWOOD GLADE MOHALI  KHARAR LANDRAN ROAD,SANTE MAJERA, TEHSIL KHARAR, SECTOR116, GREATER MOHALI ...........Appellant(s)  Versus        1. MANDIP SINGH & ORS.  S/O MR.JASWANT SINGH, R/O BHRO MAZARA RAVANA, P.S BEHRAM,DISTRCT NAWANSHAHR, NOW AT HOUSE NO. 101,MK BLOCK,IISER, SECTOR 81, MOHALI  2. POOJA SARMA,  W/O MR.MANDIP SINGH,W/O MR.MANDIP SINGH,R/O BHARO NAZARA RAVANA, P.S. BEHARAM, DISTRICT NAWANSHAHA, NOW AT HOUSE NO. 101, MK BLOCK,IISER, SECTOE 81, MOHALI  3. DEVWAN HOOUSING FINANCE CORPORATION  S.C.O.NO,811-812, SECROR 22-A, CHANDIGARH-160019 ...........Respondent(s) 

BEFORE:     HON'BLE MRS. JUSTICE DEEPA SHARMA,PRESIDING MEMBER For the Appellant : For the Respondent :

Dated : 13 Jan 2023 ORDER None present for the Appellant despite second call after pass over.  On the previous dates of hearing also, the Appellant has not attended the proceedings.  It seems that the Appellant is not interested in pursuing the matter.

          The Appeal stands dismissed in default.

  ......................J DEEPA SHARMA PRESIDING MEMBER