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Calcutta High Court

Bulaki Das Bhatya & Ors vs Suraj Ratan Mundhra & Ors on 25 February, 2010

Author: Maharaj Sinha

Bench: Maharaj Sinha

Order Sheet
                          CS No. 131 of 1993
                     IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                                -------

BULAKI DAS BHATYA & ORS.

Versus SURAJ RATAN MUNDHRA & ORS.

BEFORE:

The Hon'ble JUSTICE MAHARAJ SINHA Date: 25 February 2010.
Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs.
All concerned are to act on a xeroxed signed copy of this order to be supplied to the parties on the usual undertakings.
(MAHARAJ SINHA, J.) S. Kumar A.R.(C.R.)