Calcutta High Court
Bulaki Das Bhatya & Ors vs Suraj Ratan Mundhra & Ors on 25 February, 2010
Author: Maharaj Sinha
Bench: Maharaj Sinha
Order Sheet
CS No. 131 of 1993
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
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BULAKI DAS BHATYA & ORS.
Versus SURAJ RATAN MUNDHRA & ORS.
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA Date: 25 February 2010.
Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs.
All concerned are to act on a xeroxed signed copy of this order to be supplied to the parties on the usual undertakings.
(MAHARAJ SINHA, J.) S. Kumar A.R.(C.R.)