Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(7)] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(7)(b) in The Trade Marks Rules, 2017

(b)a statement indicating conditions or limitations subject to which, and the goods or services in respect of which the protection is granted.