Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(xiii) in Foreign Exchange Management (Borrowing and Lending) Regulations, 2018 (xiii)"Relative" shall have the same meaning as assigned to it in the Companies Act, 2013, as amended from time to time;
