Section 105(1) in The Orissa Local Fund Service (Pension) Rules, 1980
(1)A pensioner specially exempted by the Collector from personal appearance, a female pensioner not accustomed to appear in public, or a pensioner who is unable to appear in consequence of bodily illness and infirmity, may receive his or her pension through a representative upon the production of a life certificate signed by a responsible Gazetted Officer of Government.