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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(3) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(3)The Executive Council may take into consideration the draft of a statute either on its own motion or on a proposal by the Vice-Chancellor:Provided that, any Statute pertaining to the academic matters shall be examined by the Academic Council, before they are considered by the Executive Council.