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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(3) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(3)The Committee shall, consider the claims, objections and suggestions received within the 3 (three) months and convey its decision to the Government.