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State of Telangana - Section

Section 50 in Hyderabad City Police Act, 1348 F

50. Report of investigation by subordinate Police officer.

(1)When an investigation is made under this Act by an officer subordinate to an officer in charge of a section, he shall report either orally or in writing the result of such Investigation to the officer in charge of the section.
(2)The substance of such report shall be entered in a book which shall be maintained under the direction of the officer to whom the report is made.