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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(4) in Gujarat Panchayats (Amendment) Act, 1962

(4)On the expiry of the period of office of the, members of a panchayat under the provisions of sub-section (3), the district panchayat or as the case may be, the taluka panchayat shall be constituted under section 17.