Gujarat High Court
M/S Ag Enviro Infra Projects Private ... vs Department Of Solid Waste Management, ... on 12 July, 2022
Bench: Aravind Kumar, Ashutosh J. Shastri
C/SCA/9575/2022 ORDER DATED: 12/07/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9575 of 2022
With
CIVIL APPLICATION (FOR ORDERS) NO. 1 of 2022
In
R/SPECIAL CIVIL APPLICATION NO. 9575 of 2022
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M/S AG ENVIRO INFRA PROJECTS PRIVATE LIMITED
Versus
DEPARTMENT OF SOLID WASTE MANAGEMENT, SURAT MUNICIPAL
CORPORATION
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Appearance:
DHRUVIL G MERCHANT(9004) for the Petitioner(s) No. 1
MR KAMAL B. TRIVEDI, ADVOCATE GENERAL WITH
MR KAUSHAL D PANDYA(2905) for the Respondent(s) No. 1,2
NOTICE SERVED for the Respondent(s) No. 3
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CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
ARAVIND KUMAR
and
HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 12/07/2022
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND KUMAR) Learned counsel appearing for the petitioner has filed a memo seeking leave of the Court to withdraw the petition as instructed by the petitioner. Same is placed on record. Hence, petition is dismissed as withdrawn. Civil Application stands consigned to records.
(ARAVIND KUMAR,CJ) (ASHUTOSH J. SHASTRI, J) Bharat Page 1 of 1 Downloaded on : Tue Jul 12 21:18:12 IST 2022