Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Uttarakhand - Subsection Section 62(5) in The Uttarakhand Police Act, 2007 (5)The Internal Security Schemes shall incorporate regularly updated and comprehensive Standard Operating Procedures for the act ion to be taken by the civil administration and the police and other State Government Departments.
