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Supreme Court - Daily Orders

In Re : Distribution Of Essential ... vs Mr. Jaideep Gupta And Ms. Meenakshi ... on 13 April, 2026

     ITEM NO.32                   COURT NO.1                   SECTION PIL-W

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

     SUO MOTO WRIT PETITION(CIVIL)       No(s).   3/2021

     IN RE : DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING
     PANDEMIC                                         Petitioner(s)


     MR. JAIDEEP GUPTA AND MS. MEENAKSHI ARORA, SENIOR COUNSEL ARE
     AMICUS CURIAE IN THE INSTANT MATTER ASSISTED BY MR.KUNAL CHATTERJEE
     AND MR. MOHIT D. RAM, ADVOCATES. ALSO I.A. NO.
     61775/2021(APPLICATION FOR DIRECTIONS) IS ARISING OUT OF LETTER
     PETITION DATED 7.5.2021 OF MR. MANAN KUMAR MISHRA, SENIOR ADVOCATE
     AND CHAIRMAN, BAR COUNCIL OF INDIA.

     WITH

     W.P.(C) No. 863/2020 (PIL-W)
     IA No. 57992/2021 - APPROPRIATE ORDERS/DIRECTIONS

     W.P.(C) No. 489/2020 (PIL-W)
     FOR ADMISSION
     IA No. 55396/2020 - APPLICATION FOR PERMISSION
     IA No. 55393/2020 - INTERVENTION APPLICATION
     IA No. 55022/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     W.P.(C) No. 686/2023 (PIL-W)
     IA No. 76856/2020 - APPLICATION FOR PERMISSION
     IA No. 76857/2020 - EXEMPTION FROM FILING AFFIDAVIT

     W.P.(C) No. 1293/2020 (PIL-W)

     W.P.(C) No. 1292/2020 (PIL-W)
     IA No. 19599/2025 - ADDITION / DELETION / MODIFICATION            PARTIES
     IA No. 127408/2020 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 72494/2021 - CLARIFICATION/DIRECTION
     IA No. 121642/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 72495/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 129247/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 127410/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 23244/2021 - INTERVENTION APPLICATION
     IA No. 129246/2020 - INTERVENTION APPLICATION

     W.P.(C) No. 495/2021 (PIL-W)
     FOR ADMISSION and IA No.58248/2021-EXEMPTION FROM FILING AFFIDAVIT
Signature Not Verified


     and IA No.58247/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON
Digitally signed by
NITIN TALREJA
Date: 2026.04.28

     IA No. 106175/2024 - APPROPRIATE ORDERS/DIRECTIONS
12:21:09 IST
Reason:




     W.P.(C) No. 512/2021 (PIL-W)


                                           1
FOR ADMISSION and IA No.59265/2021-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT

W.P.(C) No. 486/2021 (PIL-W)
FOR ADMISSION and IA No.57756/2021-PERMISSION TO APPEAR AND ARGUE
IN PERSON

W.P.(C) No. 472/2021 (PIL-W)
FOR ADMISSION and IA No.56295/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.56294/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON and
IA No.56296/2021-APPLICATION FOR EXEMPTION FROM FILING TYPED
DOCUMENTS

W.P.(C) No. 475/2021 (PIL-W)
FOR ADMISSION and IA No.56713/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.56710/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON

W.P.(C) No. 493/2021 (PIL-W)
FOR ADMISSION and IA No.58214/2021-EXEMPTION FROM FILING O.T. and
IA No.58213/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON

W.P.(C) No. 485/2021 (PIL-W)
FOR ADMISSION and IA No.57728/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.57727/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON

W.P.(C) No. 482/2021 (PIL-W)
FOR ADMISSION and IA No.57506/2021-EXEMPTION FROM FILING AFFIDAVIT

W.P.(C) No. 504/2021 (PIL-W)

W.P.(C) No. 497/2021 (PIL-W)
FOR ADMISSION and IA No.58348/2021-GRANT OF INTERIM RELIEF and IA
No.58349/2021-EXEMPTION FROM FILING AFFIDAVIT

W.P.(C) No. 505/2021 (PIL-W)
FOR ADMISSION and IA No.58873/2021-EXEMPTION FROM FILING O.T. and
IA No.58874/2021-EXEMPTION FROM FILING AFFIDAVIT

W.P.(C) No. 506/2021 (PIL-W)
FOR ADMISSION and IA No.58925/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.58924/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON

W.P.(C) No. 515/2021 (PIL-W)
FOR ADMISSION

W.P.(C) No. 509/2021 (PIL-W)
FOR ADMISSION and IA No.59106/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.59104/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON and
IA No.59107/2021-APPROPRIATE ORDERS/DIRECTIONS

W.P.(C) No. 516/2021 (PIL-W)
FOR ADMISSION and IA No.59453/2021-EXEMPTION FROM FILING AFFIDAVIT
and IA No.59452/2021-PERMISSION TO APPEAR AND ARGUE IN PERSON


                                 2
Diary No(s). 11458/2021 (IX)
FOR ADMISSION and I.R. and IA No.60039/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.60038/2021-PERMISSION TO
FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER
IA No. 60039/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT

IA No. 60038/2021 - PERMISSION TO FILE SLP WITHOUT CERTIFIED/PLAIN COPY OF IMPUGNED ORDER IA No. 72085/2021 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS W.P.(C) No. 525/2021 (PIL-W) FOR ADMISSION and IA No.60712/2021-EXEMPTION FROM FILING O.T. and IA No.60713/2021-EXEMPTION FROM FILING AFFIDAVIT SLP(C) No. 6800/2021 (IX) FOR ADMISSION and I.R. and IA No.60458/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.60459/2021-EXEMPTION FROM FILING AFFIDAVIT IA No. 60459/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 60458/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 12968-12969/2021 (XIV) IA No. 103518/2021 - EX-PARTE STAY IA No. 103519/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT W.P.(C) No. 561/2021 (PIL-W) IA No. 62741/2021 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT IA No. 62740/2021 - EX-PARTE AD-INTERIM RELIEF W.P.(Crl.) No. 214/2021 (PIL-W) FOR ADMISSION and IA No.62490/2021-EXEMPTION FROM FILING O.T. and IA No.62492/2021-EXEMPTION FROM FILING AFFIDAVIT and IA No.62489/2021-CLARIFICATION/DIRECTION W.P.(C) No. 565/2021 (PIL-W) FOR ADMISSION and IA No.62860/2021-STAY APPLICATION and IA No.62861/2021-EXEMPTION FROM FILING O.T. and IA No.62862/2021- APPLICATION FOR EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT Diary No(s). 12403/2021 (II-A) IA No.63502/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.63503/2021-EXEMPTION FROM FILING O.T. and IA No.63501/2021-PERMISSION TO FILE PETITION (SLP/TP/WP/..) W.P.(C) No. 613/2021 (PIL-W) FOR ADMISSION and IA No.65672/2021-EXEMPTION FROM FILING O.T. and IA No.65673/2021-EXEMPTION FROM FILING AFFIDAVIT 3 W.P.(C) No. 903/2021 (PIL-W) IA No. 137612/2022 - APPROPRIATE ORDERS/DIRECTIONS Date : 13-04-2026 This petition was called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Petitioner(s) :By Courts Motion Mr. Srisatya Mohanty, AOR Mr. Kartik Pant, Adv. Ms. Prachi Mishra, Adv. Mr. Shubhanshu Gupta, Adv. Mr. Chaitanya, Adv.
Ms. Sakshi Mittal, Adv.
Mr. Vishal Tiwari, Adv. Mr. Abhigya Kushwah, AOR Ms. Sunita Singh, Adv. Mr. Pradeep Kumar Dubey, Adv. Mr. Siddharth Rajkumar Murarka, Adv. Mr. Rohan Rohatgi, Adv. Ms. Shubhangini Rohatgi, Adv.
Mr. Arvind Kumar Shukla, Adv. Ms. Reetu Sharma, AOR Mrs. Neena Shukla, Adv. Ms. Surbhi Khanna, Adv. Mr. Sanskar Krishnan, Adv. Mr. Vishal Maurya, Adv. Mr. Nihal Ahmad, Adv.
Mr. Shivendra Singh, AOR Ms. Prakriti Rastogi, Adv. Ms. Aryama Singh Rajput, Adv. Mr. Wasi Haider, AOR Petitioner-in-person Mr. Vanshdeep Dalmia, AOR Mr. Sumeer Sodhi, AOR Ms. Mohini Priya, AOR Ms. Manju Jetley, AOR Mr. Raj Bahadur Yadav, AOR Mr. Shrirang B. Varma, Adv. Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Ravi Panwar, AOR Mr. Ashutosh Ghade, AOR Mr. V. Elanchezhiyan, AOR Mr. Abhimanue Shrestha, AOR 4 M/S. Dharmaprabhas Law Associates, AOR Ms. Prerna Priyadarshini, AOR Mr. Harisha S.r., AOR Mr. V Ramasubramanian, Adv. Mr. A. Lakshminarayanan, AOR Mr. Scv Vimal Pani, Adv. Mr. U Kathiravan, Adv.
For Respondent(s) :Mr. Raj Bahadur Yadav, AOR Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, A.S.G. Ms. Aishwarya Bhati, A.S.G. Mr. Sudarshan Lamba, AOR Mr. Zoheb Hussain, Adv. Mr. Kanu Aggarwal, Adv. Mrs. Swati Gildyal, Adv. Mr. Rajat Nair, Adv.
Mr. Prashant Singh B, Adv.
Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv. Ms. Vanshita Gupta, Adv.
Mr. Tungesh, AOR Mr. Prashant Shrikant Kenjale, AOR Mr. B Dhananjay, Adv. Ms. Damin Vishwakarma, Adv.
Mr. Mahfooz Ahsan Nazki, AOR Ms. Disha Singh , AOR Ms. Eliza Bar, Adv.
Ms. Anjali Saxena, Adv. Ms. Akansha, Adv.
Ms. Diksha Rai, AOR Ms. Purvat Wali, Adv. Ms. Sagun Srivastva, Adv.
Ms. Ankita Sharma, AOR Mr. Arjun D Singh, Adv. Ms. Ishika Neogi, Adv. Mr. Divya Tripathi, Adv.
Mr. Surjendu Sankar Das, AOR Mr. Vishwajeet Singh Shekhawat, Adv.
Ms. Deepanwita Priyanka, AOR Mr. Anil Nag, AOR 5 Ms. Pallavi Langar, AOR Mr. Sujeet Kumar Chaubey, Adv. Ms. Anushka Raghunath, Adv.
Mr. Aaditya Aniruddha Pande, AOR Ms. Patil Rekha Chandra Gouda, AOR Mr. Harshad V. Hameed, AOR Mr. Dileep Poolakkot, Adv. Mrs. Ashly Harshad, Adv. Mr. Mahabir Singh, Adv. Mr. Muhammed Siddick, Adv. Dr. Arunender Thakur, Adv.
Mr. Rudraaditya Khare, D.A.G. Ms. Mrinal Gopal Elker, AOR Mr. Biainath Patel, Adv. Mr. Bhaskar Anand, Adv. Ms. Rashika, Adv.
Ms. Silpi S Swain, Adv.
Mr. Karan Kapur, Adv. Mr. Abhishek Gautam, AOR Mr. Sachin Patil, AOR Ms. Taruna Ardhendumauli Prasad, AOR Mr. Lenin Singh Hijam, Adv. General, Sr. Adv. Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Shamra, Adv. Ms. Anupama Ngangom, Adv. Ms. Rajkumari Divyasana, Adv.
Mr. Avijit Mani Tripathi, AOR Mr. T.k. Nayak, Adv.
Mr. Z.h. Isaac Haiding, Adv. Mr. Vikas Bansal, Adv. Ms. Marbiang Khongwir, Adv.
Mr. Anando Mukherjee, AOR Mr. Shwetank Singh, Adv. Ms. Riya Dhingra, Adv. Mr. Utkarsh Anand, Adv.
Mr. Shovan Mishra, AOR Mr. Sandeep Kumar Jha, AOR Mr. Sameer Abhyankar, AOR Mr. Rahul Kumar, Adv. Mr. Aryan Srivastava, Adv. Mr. Aakash Thakur, Adv. Ms. Yachna Sharma, Adv.
6
Ms. Arushi Chopra, Adv.
Ms. Misha Rohatgi, AOR Mr. Nakul Mohta, Adv. Ms. Sneha Menon, Adv.
Mr. Sravan Kumar Karanam, AOR Mr. Kumar Abhishek, Adv. Mr. P. Venkatraju, Adv. Ms. M. Harshini, Adv. Ms. G. Sushmita, Adv.
Mr. S. Udaya Kumar Sagar, AOR Mr. Abhishek Atrey, AOR Dr. Abhishek Atrey, Adv. Ms. Anubha Dhulia, Adv. Ms. Ambika Atrey, Adv. Mr. Navneet Gupta, Adv.
Mr. Ashok Kumar Panda, Sr. Adv. Mr. Raja Chatterjee, Adv. Mr. Chanchal Kumar Ganguli, AOR Mr. Gurmeet Singh Makker, AOR Mr. Shashwat Parihar, Adv. Mr. S N Terdal (aor), Adv. Mr. S.n. Terdal, Adv. Mr. Mukesh Kumar Verma, Adv. Ms. Priyadarshini Priya, Adv.
Mr. K.M. Nataraj, A.S.G. Mr. Vatsal Joshi, Adv. Mr. Sharath Narayan Nabiar, Adv. Mr. Raghavendra Srivastava, Adv. Mr. Shubhranshu Padhi, Adv. Ms. Madhulika Upadhyay(aor, Adv. Ms. Aishwarya Bhati, A.S.G. Ms. Ruchi Kohli, Adv. Ms. Suhashini Sen, Adv. Mr. Raghav Sharma, Adv. Mr. Raman Yadav, Adv. Ms. Sunanda Shukla, Adv. Ms. Disha Thakkar, Adv. Mr. Sudarshan Lamba (aor), Adv. Mr. Shreekant Neelappa Terdal, AOR Mr. Amrish Kumar, AOR Mr. Aravindh S., AOR Mr. S. Santhosh, Adv. Ms. Anika Bansal, Adv.
7
Ms. Jyothika Sharma, Adv.
Ms. Nupur Kumar, AOR Mr. G. Prakash, AOR Mr. Mahfooz Ahsan Nazki, AOR Mr. Sunny Choudhary, AOR Mr. Rudraditya Khare, D.A.G. Mr. Arkaj Kumar Ga, Adv. Mr. Harmeet Singh Ruprah Aor, Adv. Mr. Anil Hooda, Adv.
Mr. Kanishk Sharma, Adv. Mr. Karan Singh, Adv.
Mr. Shubham Bhalla, AOR Mr. Alex Noel Dass, Adv. Ms. Ragini Sharma, Adv. Ms. Neha Verma, Adv.
Mr. Rohit Pandey, Adv. Mr. Yash, Adv.
Mr. Kamal Joshi, Adv. Mr. Aman Khatri, Adv.
Mr. Sameer Abhyankar, AOR Mr. Rahul Kumar, Adv. Mr. Aryan Srivastava, Adv. Mr. Aakash Thakur, Adv. Ms. Yachna Sharma, Adv. Ms. Arushi Chopra, Adv.
Ms. Nupur Kumar, AOR Mr. E. C. Agrawala, AOR Mr. Satish Kumar, AOR Mr. G.M. Kawoosa, Adv. Mr. Pashupathi Nath Razdan, AOR Mr. Shishir Deshpande, AOR Mr. Ramesh Babu M. R., AOR Ms. Nisha Sharma, Adv. Ms. Manisha Singh, Adv. Mr. Rohan Srivastava, Adv. Ms. Jagriti Bharti, Adv.
Mr. Prasanna S., AOR Ms. Injila Muslim Zaidi, Adv. Mr. Maamidi Ashish Reddy, Adv. Ms. Apoorva Singh, Adv. Mr. Prasanna B, Adv.
Mr. Sravan Kumar Karanam, AOR Mr. Kumar Abhishek, Adv.
8
Mr. P. Venkatraju, Adv. Ms. M. Harshini, Adv. Ms. G. Sushmita, Adv.
Mr. Gurmeet Singh Makker, AOR Mr. Shashwat Parihar, Adv. Mr. S N Terdal (aor), Adv. Mr. Mukesh Kumar Verma, Adv. Ms. Priyadarshini Priya, Adv.
Mr. Shuvodeep Roy, AOR Mr. Deepayan Dutta, Adv. Mr. Saurabh Tripathi, Adv.
Mr. Shibashish Misra, AOR Ms. Taruna Ardhendumauli Prasad, AOR Mr. Ankit Goel, AOR Mr. Mayank Tiwari, Adv.
Mr. Kumar Dushyant Singh, AOR Mr. Rohit Sharma, Adv. Mr. Jatin Lalwani, Adv. Mr. Nikhil Purohit, Adv.
Mr. Mohit D. Ram, AOR Mr. V. N. Raghupathy, AOR Petitioner-in-person, AOR Mr. Manoj V George, Adv. Ms. Shilpa Liza George, AOR Mr. Nasib Masih, Adv. Ms. Brinda Bhattiprolu, Adv. Ms. Antra Srivastava, Adv. Mr. Nishant Mankoo, Adv.
M/S. Trust Legal, AOR Mr. Arjun Krishnan, AOR Mr. Jaideep Gupta, Sr Adv., Amicus Curiae Mr. Kunal Chatterji, AOR Mr. Manish Kumar, AOR Mr. Kumar Saurav, Adv. Mr. Divyansh Mishra, Adv.
Mr. Amarjit Singh Bedi, AOR Mr. Sadashiv, AOR Mr. Surya Pratap Singh, Adv. Mr. Mohd Arafat Ahmad, Adv.
9
Mr. Mohd Shafat Ahamad, Adv. Ms. Vandana, Adv.
Mr. Ashish Kumar Pandey, Adv. Mr. Sunil Kumar, Adv. Mr. Sachin Agarwal, Adv.
Ms. Amita Singh Kalkal, AOR Mr. Ankur Kashyap, AOR Mr. Avneesh Arputham, AOR Mr. Ankit Sharma, Adv.
Mr. Avijit Mani Tripathi, AOR Mr. T.k. Nayak, Adv.
Mr. Z.h. Isaac Haiding, Adv. Mr. Vikas Bansal, Adv. Ms. Marbiang Khongwir, Adv.
Mr. R. N. Keswani, AOR Mr. Anilendra Pandey, AOR Mr. Rajeev Kumar Ranjan, Adv. Ms. Aarati Sah, Adv.
Mr. V. Sridhar Reddy, Adv. Mr. Swayam Prakash Kashyap, Adv. Mr. Abhijit Sengupta, AOR Mr. Siddhant Sharma, AOR Mr. Vikram Choudhary, Adv.
M/S. Plr Chambers And Co., AOR Ms. Manju Jetley, AOR M/S. Kmnp Law Aor, AOR M/S. Vkc Law Offices, AOR Mr. Akshat Kumar, AOR Ms. Anubha Dhulia, Adv. Mr. Ajay K. Jain, Adv. Mr. Vinayak Menon, Adv. Mr. Udit Choudhary, Adv.
Ms. G. Indira, AOR Mr. Anurag Kashyap, Adv. Mr. P Gandepan, Adv.
Ms. Yashi Jain, Adv.
Ms. Anjali Singh, Adv. Mr. Sachin, Adv.
Mr. Prince Kunar Insa, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Ankur Saigal, Adv. Ms. Madhavi Agarwal, Adv.
10
Mr. Mahesh Agarwal, Adv. Mrs. Shally Bhasin, AOR Ms. Anindita Mitra, AOR Mr. Rishi Kumar Singh Gautam, AOR Ms. Enakshi Mukhopadhyay Siddhanta, AOR Mr. Lenin Singh Hijam, Adv. General, Sr. Adv. Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Shamra, Adv. Ms. Anupama Ngangom, Adv. Ms. Rajkumari Divyasana, Adv.
Ms. Disha Singh , AOR Ms. Eliza Bar, Adv.
Ms. Anjali Saxena, Adv. Ms. Akansha, Adv.
Mr. Sandeep Kumar Jha, AOR Mr. Arjun Garg, AOR Ms. Amruta Arjun Garg, Adv. Ms. Arushi Kulshrestha, Adv. Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv. Ms. Mrinmoyee Das, Adv.
Ms. Resmitha R. Chandran, AOR Mr. Biju Joseph, Adv. Mr. Hardik Vashisth, Adv. Ms. Ashly K Prakash, Adv. Ms. Ashwini Arakharao, Adv. Ms. Bhoomika Markam, Adv. Ms. Taranjeet Phull, Adv. Ms. Varsha Lotwani, Adv. Mr. Adith Menon, Adv.
Mr. Rajiv Kumar Choudhry , AOR Mr. Narendra Kumar, AOR Mr. Anando Mukherjee, AOR Mr. Shwetank Singh, Adv. Ms. Riya Dhingra, Adv. Mr. Utkarsh Anand, Adv.
Mr. Karan Bharihoke, AOR Mr. Vikas Jain, AOR Mr. Kedar Nath Tripathy, AOR Mr. Aditya Narayan Tripathy, Adv.
Mr. Neeraj Shekhar, AOR 11 Mrs. Kshama Sharma, Adv. Mr. Ujjwal Ashutosh, Adv. Ms. Avi Sahai, Adv.
Mr. Rajat Singh Chandel, Adv.
Mr. Sumit Kumar, Adv. Mr. Yashaswi Sk Chocksey, Adv. Mr. Krishna Kumar Singh, AOR Mr. M. Yogesh Kanna, AOR Mr. Mukesh Kumar Maroria, AOR Mr. Sanjeev Malhotra, AOR Mr. Avinash B. Amarnath, AOR Ms. Lubna Naaz, AOR Mr. Tejaswi Kumar Pradhan, AOR Applicant-in-person, AOR Ms. Astha Sharma, AOR Mr. Aravindh S., AOR Mr. S. Santhosh, Adv. Ms. Anika Bansal, Adv. Ms. Jyothika Sharma, Adv.
Mr. Himanshu Chaubey, AOR Ms. B. Vijayalakshmi Menon, AOR Mr. Rohit Anil Rathi, AOR Ms. Kiran Bhardwaj, AOR Ms. K. Enatoli Sema, AOR Mr. Amit Kumar Singh, Adv. Ms. Chubalemla Chang, Adv. Mr. Prang Newmai, Adv. Ms. Yanmi Phazang, Adv.
Mr. Sachin Patil, AOR Mr. Tungesh, AOR Mr. Deepak Prakash, AOR Mr. Sriram P., AOR Mr. Anandhu S Nair, Adv. Mrs. Maneesha Sunil Kumar, Adv. Mr. Velmurugan T, Adv. Mr. P Raja, Adv.
Mr. D. K. Devesh, AOR Mr. Abhimanyu Tewari, AOR Ms. Pallavi Langar, AOR Mr. Sujeet Kumar Chaubey, Adv. Ms. Anushka Raghunath, Adv.
12
Mr. Balaji Srinivasan, AOR Mr. Prashant Bhushan, AOR Ms. Cheryl D'Souza, Adv.
Mr. Nitin Saluja, AOR Mr. Malak Manish Bhatt, AOR Mr. E. C. Agrawala, AOR Mr. Rajeev Maheshwaranand Roy, AOR Mr. Chirag M. Shroff, AOR Ms. Pallavi Pratap, AOR Mr. Vishnu Shankar Jain, AOR Ms. Charu Ambwani, AOR Mr. Zulfiker Ali P. S, AOR Mr. Manish Sindwani, Adv. Mr. Augustine Peter, Adv. Ms. Lakshmi Sree P., Adv. Ms. Lebina Baby, Adv.
Appellant-in-person, AOR M/S. Gorkela Law Office, AOR Ms. Astha Sharma, AOR Mr. Raj Bahadur Yadav, AOR Mr. Dhiraj Abraham Philip, AOR Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv. Ms. Vanshita Gupta, Adv.
Ms. Indira Bhakar, Adv. Mr. Krishna Kant Dubey, Adv. Ms. Priyadarshni Priya, Adv.
UPON hearing the counsel the Court made the following O R D E R List on 26.05.2026.
(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 13