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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017

4. Declaration of financial or other interest.

- The Chairperson and every Member shall, on or before their appointment as such, declare by an affidavit the particulars of previous employment and shareholding and financial and other interest in any entity.