Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(c) in The Customs Tariff (Determination of Origin of Other Preferential Areas) Rules, 1977 (c)"expenditure on material" means the cost of the manufacture of the material at the factory or works, including containers but excluding royalties;
