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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6)(a) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(a)in the case of an order of a general nature or affecting a class of persons, be notified in the Official Gazette; and