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Khoday Distilleries Ltd. (Now Khoday ... vs Sri Mahadeshwara Sahakara Sakkare ... on 14 August, 2017

Author: Sanjay Kishan Kaul

Bench: Sanjay Kishan Kaul

     ITEM NO.3                             COURT NO.11                 SECTION IV-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).   490/2012

     KHODAY DISTILLERIES LTD. (NOW KHODAY INDIA LIMITED)
     AND ORS.                                            Petitioner(s)

                                                   VERSUS

     SRI MAHADESHWARA SAHAKARA SAKKARE KARKHANE LTD.                    Respondent(s)

     WITH
     SLP(C) No. 13792/2013 (XI -A)
     (WITH APPLN(S) FOR AMENDMENT -IA 3/2017)


     Date : 14-08-2017 This petition was called on for hearing today.


     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                                              [IN CHAMBERS]

     For Petitioner(s)                Mr. Partha Sil, AOR
                                      Mr. Anirban Sen,Adv.
                                      Mr. Tavish B. Prasad,Adv.

                                      Ms. Sonakshi Malhan,Adv.
                                      Mr. Senthil Jagadeesan, AOR

     For Respondent(s)                Mr. Jitendra Mohapatra,Adv.
                                      Mr. Chandra Bhushan Prasad, AOR

                                      Mr. Shanth Kumar V. Mahale,Adv.
                                      Mr. Rajesh Mahale, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

I.A. NO.3/2017 IN SLP(C) No.13792/2013.

The application to amend the cause title on account of the petitioner company being converted into a Public Limited Company is allowed and the memo of parties be amended accordingly.

     (NARENDRA PRASAD)                                               (SUMAN JAIN)
       COURT MASTER                                                  COURT MASTER