Section 95(2)(c) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 13] [Section 95(2)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2)(c) in The Motor Vehicles Act, 1988

(c)require a passenger to declare, if so demanded by the driver or conductor, the journey he intends to take or has taken in the vehicle and to pay the fare for the whole of such journey and to accept any ticket issued therefor;

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Union of India - Subsection

Section 95(2)(c) in The Motor Vehicles Act, 1988