1264. Procedure regarding the construction of departmental buildings on land in charge of the Communications and Works Department.
- Proposals for the construction departmentally of buildings on any land in charge of the Communications and Works Department shall be submitted by Superintendents to the Deputy Inspector-General of the Range, in consultation with the Executive Engineer, together with the specifications and a block plan in quadruplicate, showing the existing buildings on the site and also the position of the proposed buildings. The plan should be countersigned by the Superintendent. The Deputy Inspector-General shall submit the proposal to the Inspector-General after taking the advice of the Superintending Engineer who will also countersign the plan in token of approval. The Inspector-General will then obtain the sanction of the Provincial Government in the Communications and Works Department.
