Punjab-Haryana High Court
Dr.Hira Lal Khanna vs Rakesh Kumar Alias Raju And Others on 30 April, 2009
Author: Jasbir Singh
Bench: Jasbir Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Criminal Revision No.1813 -DB of 2003
Date of Decision: 30.04.2009
Dr.Hira Lal Khanna
Petitioner
Versus
Rakesh Kumar alias Raju and others
Respondents
CORAM:- HON'BLE MR. JUSTICE JASBIR SINGH
HON'BLE MR. JUSTICE JORA SINGH
Present: Mr.Parambir Singh Goraya, Advocate for the petitioner
Mr.Surinder Singh Siao, Advocate for respondent Nos.1 and 2
Mr.D.S.Brar, Deputy Advocate General, Punjab
for respondent No.3
....
Jasbir Singh, J.
For order see order of even date passed in Criminal Appeal No.202-DB of 2003 titled as Raj Kumar alias Ramu v. State of Punjab.
(Jasbir Singh)
Judge
30.04.2009 (Jora Singh)
gk Judge