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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(o) in The Bombay Canal Rules, 1934

(o)"Monsoon season" means the period from the 15th June till the 15th November ensuing in the case of the districts of Ahmedabad, Khaira, Broach, [Panchmahals, Surat, Mehsana. Sabarkantha, Banaskantha and Baroda] [Substituted by G. N. of 15.12.1959.], and till the 14th October ensuing elsewhere;