Section 26(2)(b) in The Jammu and Kashmir State Board of Technical Education Act, 2002

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(b) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(b)all the powers and duties which may, by or under the provisions of this Act, be exercised or performed by or on behalf of the Board shall, during the period of supersession be exercised and performed by such persons as the Government may direct; and

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State of Jammu-Kashmir - Subsection

Section 26(2)(b) in The Jammu and Kashmir State Board of Technical Education Act, 2002