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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(a) in The Vegetable Oil Products Production and Availability (Regulation) Order 2011

(a)each vegetable oil received and consumed by the processing unit as raw material and each vegetable oil product manufactured, sold or imported, or exported during the past one month in a form specified by the Chief Director from time to time.