Madhya Pradesh High Court
Sarman Sagar vs Indian National Highway Tribunal on 2 January, 2018
THE HIGH COURT OF MADHYA PRADESH RP-1057-2017 (SARMAN SAGAR VS INDIAN NATIONAL HIGHWAY TRIBUNAL) 1 Jabalpur, Dated : 02-01-2018 None for the petitioner. List in the next week. (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE
shukla