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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(2)Before withdrawal of recognition, the Council shall send a show-cause notice to the Paramedical Institution or University specifying the period within which the reply shall be submitted.