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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Rajasthan - Subsection

Section 246(5) in Rajasthan Panchayati Raj Rules, 1996

(5)The annual accounts will also be accompanied by a statement of assets and liabilities of the Panchayat/Panchayat Samiti in Form No. XI.