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[Cites 0, Cited by 0] [Section 98D] [Entire Act]

Union of India - Subsection

Section 98D(1) in Gold (Control) Act, 1968

(1)Nothing contained in Section 562 of the Code of Criminal Procedure, 1898 (5 of 1898), or in the Probation of Offenders Act, 1958 (20 of 1958), shall apply to a person convicted of an offence under this Act unless that person is under eighteen years of age.