Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 7 in The Burdwan University Act, 1981. 7. Officers of the University. - The following shall be the officers of the University: -(i)the Vice-Chancellor,(ii)the Registrar,(iii)the Finance Officer, and(iv)persons holding such other posts as may be declared by Statutes to be posts of officers of the University.
