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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Dr. Y.S.R. Horticultural University Act, 2007

(3)The Board shall meet at such time and place as it deems necessary but it shall hold a meeting atleast once in every two months and not less than half of the number of its meetings in a year shall be held at the headquarters of the University.