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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Karnataka - Subsection

Section 33(2)(b) in Sri Malai Mahadeshwaraswamy Kshetra Development Authority Act, 2013

(b)all liabilities endorsable against the Authority shall be endorsable against Sri Malai Mahadeshwaraswamy Temple to the extent of the properties, funds and dues vested in and realised by Sri Malai Mahadeshwaraswamy temple.