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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(b) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(b)the manner in which the monies in any provident fund or other fund under section 13 shall be dealt with;