Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 1 May, 2017
1
W.A. No.187 of 2017
1/5/2017
Ms. Sarita Kochhal, Advocate for the appellant.
Shri Samdarshi Tiwari, Dy.A.G., for the
respondents/State.
At the request of counsel for the appellant, list after 3 weeks.
(Hemant Gupta) (Nandita Dubey)
Chief Justice Judge
Hidayat Khan*