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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 1 May, 2017

                                                      1




                                     W.A. No.187 of 2017

                1/5/2017

                     Ms. Sarita Kochhal, Advocate for the appellant.

                     Shri   Samdarshi       Tiwari,       Dy.A.G.,     for   the
                respondents/State.

At the request of counsel for the appellant, list after 3 weeks.




                     (Hemant Gupta)                       (Nandita Dubey)
                       Chief Justice                           Judge
Hidayat Khan*