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[Cites 0, Cited by 0] [Section 415(27)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(27)(f) in The City of Nagpur Corporation Act, 1948

(f)the destruction of any animals which from old age or other causes are in a moribund or infirm state or have received such injuries or are suffering from such dangerous disease that their recovery therefrom is unlikely;