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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)On receipt of an appeal under sub rule (1), the appellate authority shall after giving appellant an opportunity of being heard, dispose of the appeal as expeditiously as possible.