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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(1)(a) in The U.P. Advocates Welfare Fund Act, 1974

(a)an amount equal to the aggregate of annual subscriptions paid by him, if he has been a member for a period of less than five years;