Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act] State of Jharkhand - Subsection Section 121(1)(viii) in Bihar Education Code, 1961 (viii)To conduct assessment of Teachers' Training schools and Sarvodaya High schools and supervise as many assessment camps as possible.