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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(v) in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

(v)The following Dental Staff shall be appointed while applying for affiliation for the Fourth Year B.D.S. Degree Course of study; viz: