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Bombay High Court

State Of Maharashtra, Thr. Its ... vs Dr. Surendra Mahadeorao Pawade And ... on 3 December, 2018

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                 1                                       WP8230-18
                                   FARAD CONTINUATION SHEET No.
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH AT NAGPUR

                              WRIT PETITION NO. 8230/2018
(STATE OF MAHARASHTRA & OTHERS VERSUS DR.SURENDRA MAHADEORAO PAWADE & OTHERS)

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Office Notes, Office Memoranda of Coram,                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                     Mrs. K.S. Joshi, Additional G.P. for the petitioners.

                     CORAM : NARESH H. PATIL , C.J. AND
                             NITIN W. SAMBRE, J.

DATE : DECEMBER 03, 2018.

Heard Mrs. K.S. Joshi, learned Additional Government Pleader for the petitioners. Perused the record.

During the course of hearing, Learned Additional Government Pleader produced a copy of the order, dated 13.08.2018 passed by the Division Bench of this Court at Aurangabad Bench in Writ Petition No.5487 of 2018.

Hence, issue notice to the respondents, returnable on 14.01.2019.

Till the next date, the respondents shall not proceed further to take steps in furtherance of the impugned order.

Leave is granted to the petitioners to file on record additional documents.

(NITIN W. SAMBRE, J.) (CHIEF JUSTICE) APTE ::: Uploaded on - 04/12/2018 ::: Downloaded on - 28/12/2018 23:28:44 :::