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Supreme Court - Daily Orders

Delhi Development Authority vs Rajender Singh Chauhan &Ors. on 1 July, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

                                               1

             ITEM NO.43+67              COURT NO.11                SECTION XIV

                             S U P R E M E C O U R T O F     I N D I A
                                     RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)..........of 2016
                                            (CC No.10441/2016)

     (Arising out of impugned final judgment and order dated 05/10/2015
     in WP No. 1426/2015 passed by the High Court of Delhi at New Delhi)

     DELHI DEVELOPMENT AUTHORITY                                 Petitioner(s)

                                              VERSUS

     RAJENDER SINGH CHAUHAN &ORS.                                Respondent(s)

     (With appln. (s) for c/delay in filing SLP and office report)


     WITH

     S.L.P.(C)...CC No. 10473/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      S.L.P.(C)...CC No. 10483/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      S.L.P.(C)...CC No. 10485/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      S.L.P.(C)...CC No. 10551/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      S.L.P.(C)...CC No. 10563/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      S.L.P.(C)...CC No. 10698/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      S.L.P.(C)...CC No. 10701/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      SLP(C) No. 15491/2016
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and Interim Relief and Office Report)
Signature Not Verified


      S.L.P.(C)...CC No. 11005/2016
Digitally signed by
RASHMI DHYANI
Date: 2016.07.05

     (With appln.(s) for c/delay in filing SLP and Office Report)
17:09:11 IST
Reason:




      S.L.P.(C)...CC No. 11026/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)
                                 2

 S.L.P.(C)...CC No. 11050/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11055/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11057/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11058/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11097/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11117/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 SLP(C) No. 15543/2016
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)

 S.L.P.(C)...CC No. 11122/2016
(With appln.(s) for c/delay in filing SLP and Interim Relief and
Office Report)

 S.L.P.(C)...CC No. 11130/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11132/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11190/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11292/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11352/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11422/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11437/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

 S.L.P.(C)...CC No. 11539/2016
(With appln.(s) for c/delay in filing SLP and Office Report)

S.L.P.(C)...CC No. 11706/2016
(With appln.(s) for c/delay in filing SLP)
                                   3

S.L.P.(C)...CC No. 11707/2016
(With appln.(s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)

S.L.P.(C)...CC No. 11755/2016
(With appln.(s) for c/delay in filing SLP and office report)

S.L.P.(C)...CC No. 11909/2016
(With appln.(s) for c/delay in filing SLP and office report)

S.L.P.(C)...CC No. 12095/2016
(With appln.(s) for c/delay in filing SLP and office report)

S.L.P.(C)...CC No. 11427/2016
(With appln.(s) for c/delay in filing SLP and office report)


Date : 01/07/2016 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE KURIAN JOSEPH
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

For Petitioner(s)    Mr. Rahul Bhatia, Adv.
                     Mr. Ashwani Kumar, Adv.

                     Ms. Rachana Srivastava,Adv.
                     Ms. Monika, Adv.
                     Mr. Suprit R. Kapoor, Adv.

                     Ms. Binu Tamta,Adv.
                     Ms. Nikita Shrivastav, Adv.
                     Mr. Dhruv Tamta, Adv.

                     Mr. Vishnu B. Saharya, Adv.
                     Mr. Viresh B. Saharya, Adv.
                     M/s Saharya & Co., Adv.
                     Ms. Garima Prashad, Adv.

For Respondent(s)    Mr. Ateev Mathur, Adv.
                     Mr. A.P.S. Sehgal, Adv.
                     Mr. Gagan Gupta, Adv.

                     Mr.   Pradeep Mishra, Adv.
                     Mr.   V.S. Vasisht, Adv.
                     Mr.   Vishal Singh, Adv.
                     Ms.   Jyoti Kataria, Adv.
                     Mr.   M.P. Bhargava, Adv.

                     Mr. Amit Gupta, Adv.
                     Mr. Sarwa Mitter, Adv.
                     For Mitter & Mitter Co.
                             4


    UPON hearing the counsel the Court made the following
                       O R D E R

S.L.P.(C).....CC Nos.11422/2016 & 11005/2016 Delay condoned.

Dismissed.

S.L.P.(C).....CC Nos.11097/2016,11130/2016,11190/2016 & 12095/2016 Delay condoned.

Issue notice.

List the matters on 09.8.2016.

All the remaining matters Delay condoned.

Issue notice.

List the matters on 23.8.2016.

(RASHMI DHYANI) (RENU DIWAN) SR.P.A. COURT MASTER