Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Sikkim - Subsection Section 36(3) in Sikkim Co-Operative Societies Act, 1955 (3)An appeal shall lie to the Durbar against an' order of the Registrar disqualifying a member of a society for election or appointment within' two months from the receipt of the order.
