Delhi High Court - Orders
S M Matloob vs Iccr Ministry Of External Affairs on 24 December, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1991/2025
S M MATLOOB .....Petitioner
Through: Petitioner in-person.
versus
ICCR MINISTRY OF EXTERNAL AFFAIRS .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 24.12.2025
1. This hearing has been done through hybrid mode.
2. Petitioner, who appears in-person, seeks time to move an appropriate application placing on record additional documents in support of the present petition. Let the same be done before the next date of hearing.
3. At request, re-notify on 09.04.2026.
AMIT SHARMA, J DECEMBER 24, 2025/kr/ns This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/12/2025 at 21:03:02