Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Chattisgarh - Subsection Section 130(a) in High Court of Chhattisgarh Rules, 2005 (a)Format of cause title, including full and complete address of all the parties including the details of the Police Station, Post Office and Postal Index Number.