Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(xxxvii) in The Indian Stamp (Orissa Amendment) Act, 2001 (xxxvii)in Article 61, for the words "Twenty-one rupees" appearing in Column (2) against Clause (b), the words "Fifty rupees" shall be substituted;
