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[Cites 0, Cited by 16] [Entire Act]

State of Tamilnadu - Section

Section 8 in Tamil Nadu Private Colleges (Regulation) Act, 1976

8. Minority college to be established without permission.

- Any minority, whether based on religion or language, may establish and administer any private college without permission under sub-section (1) of section 5 read with sections 3 and 4.