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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Glanders and Farcy Rules, 1941

(2)Notwithstanding anything contained in Sub-rule (1) of this rule the Inspector may direct such other or further method of disinfection as in the special circumstances of the case may appear to him to be required.