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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(3)(b) in Bihar Minor Mineral Concession Rules, 1972

(b)[ The lessee shall pay to the occupier of the surface of the land such compensation as may become payable under these Rules.] [Substituted by S.O. 1063 dated 16.10.1989.]