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[Cites 0, Cited by 0] [Section 198(2)] [Section 198] [Entire Act]

State of Telangana - Subsection

Section 198(2)(f) in Telangana Panchayat Raj Act, 2018

(f)publication of final list of contesting candidates#on the seventh day itself, after the withdrawal of candidatures by 3.00 p.m. (whether or not it is a holiday)