Section 2(1)(c) in The Registration Of Births And Deaths Act, 1969

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in The Registration Of Births And Deaths Act, 1969

(c)“foetal death” means absence of all evidence of life prior to the complete expulsion or extraction from its mother of a product of conception irrespective of the duration of pregnancy;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 2(1)(c) in The Registration Of Births And Deaths Act, 1969