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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

(4)[ The minimum seats for each Nursing School should be 45, subject to maximum of 60 seats as per Indian Nursing Council regulations.Provided, Government can enhance seats to the Institutions where the seats are less than 60, based on inspection report conducted or caused to be conducted by the Director of Medical Education, A.P., Hyderabad. The managements should submit a prescribed application seeking enhancement of seats together with demand draft for Rs. 3,000/- (Rupees three thousand only) drawn in favour of the Director of Medical Education, A.P., Hyderabad and submit to the Director of Medical Education, 'the Director of Medical Education shall appoint and send inspection team to such Nursing School for inspection and after receipt of inspection report, the same shall be submitted to Government with necessary recommendations of the Director of Medical Education. On receipt of report, Government will take necessary action for issue of orders on enhancement of seats.] [Substituted by Notification No. G.O.Ms. No. 256, dated 20.8.2004 (w.e.f. 16.8.1997).]