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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(3)(vii) in Indian Institute of Public Health Gandhinagar Act, 2015

(vii)to examine all proposals relating to revision of scale, up gradation of the scale and those items which are not included in the budget, before they are placed before the Executive council;