Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 647 in The General Rules (Civil), 1957 647. Petition Writer. - The rules given in Appendix No. 22 shall apply to the admission of petition writers and for regulating the conduct of business by them.Government Property and Seals
